Section 49(2)(i) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

(i)[Secretary, Higher Education;] [Substituted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).]

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