Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

M/S Parle Biscuits Pvt. Ltd. vs Union Of India on 25 February, 2016

-1-

Writ Petitions No.2798/2015 4457/2015 and 5164/2014

 

25/02/2016

Tej Parties through their counsel. The writ petition are admitted for final hearing. List the same in due course. Interim relief to continue. (8. C. SHARMA) JUDGE