Madhya Pradesh High Court
M/S Parle Biscuits Pvt. Ltd. vs Union Of India on 25 February, 2016
-1- Writ Petitions No.2798/2015 4457/2015 and 5164/2014 25/02/2016
Tej Parties through their counsel. The writ petition are admitted for final hearing. List the same in due course. Interim relief to continue. (8. C. SHARMA) JUDGE