Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(4)] [Section 70] [Entire Act] Union of India - Subsection Section 70(4)(a) in National Company Law Tribunal Rules, 2016 (a)order or any interim order, including any orders as to injunction or stay, as it may deem fit and just;