Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(1)(b) in The Assam Children Act, 1970

(b)the parties to the inquiry before the competent authority the parent or guardian of the child and other persons directly concerned in the inquiry including police officers, and