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Lok Sabha Debates

The Minister Of State Of The Ministry Of Culture, Minister Of State Of The Ministry ... on 17 December, 2015

Sixteenth Loksabha an> Title:    The Minister of State of the Ministry of Culture, Minister of State of the Ministry of Tourism and Minister of State in the Ministry of Civil Aviation laid a statement regarding status of implementation of the recommendations contained in the 203rd and 215th Report of the Standing Committee on Transport, Tourism and Culture.   THE MINISTER OF STATE OF THE MINISTRY OF CULTURE, MINISTER OF STATE OF THE MINISTRY OF TOURISM AND MINISTER OF STATE IN THE MINISTRY OF CIVIL AVIATION (DR. MAHESH SHARMA): Madam, I beg to lay the following statements regarding the status of implementation of the recommendations contained in the 203rd Report of the Standing Committee on Transport, Tourism and Culture on `Privatization of Services at Airports’, pertaining to the Ministry of Civil Aviation.

  12.07 ¾ hours

(ii) (b) Status of implementation of the recommendations contained in the 215th Report of the Standing Committee on Transport, Tourism and Culture on Action Taken by the Government on the recommendations/ observations contained in the 203rd Report of the Committee on `Privatization of Services at Airports’, pertaining to the Ministry of Civil Aviation.*   THE MINISTER OF STATE OF THE MINISTRY OF CULTURE, MINISTER OF STATE OF THE MINISTRY OF TOURISM AND MINISTER OF STATE IN THE MINISTRY OF CIVIL AVIATION (DR. MAHESH SHARMA): Madam, I beg to lay the following statements regarding the status of implementation of the recommendations contained in the 215th Report of the Standing Committee on Transport, Tourism and Culture on Action Taken by the Government on the recommendations/ observations contained in the 203rd Report of the Committee on `Privatization of Services at Airports’, pertaining to the Ministry of Civil Aviation.

  HON. SPEAKER: Now, ‘Zero Hour’.

… (Interruptions)

SHRI MALLIKARJUN KHARGE (GULBARGA): Madam Speaker … (Interruptions)

HON. SPEAKER: What is it?

… (Interruptions)

माननीय अध्यक्ष : मैंने उनका इश्यू बोल दिया है, अब आप बैठिए। हो गया।

…( व्यवधान)

HON. SPEAKER: Shri B.B. Patil.

SHRI BHEEMRAO B. PATIL (ZAHEERABAD): Madam Speaker,   as the House is aware, ASHA workers are on strike for more than 100 days demanding a solution to a charter of demands. … (Interruptions) माननीय अध्यक्ष :आपके लोग ही आपको डिस्टर्ब कर रहे हैं, सभी नहीं।

…( व्यवधान)

HON. SPEAKER: Your people were disturbing. I am sorry.

… (Interruptions)

माननीय अध्यक्ष : मैंने आपको बोलने का मौका दिया था, आप एक मिनट में बोल सकते थे, फिर आप लम्बा बोलने लगे। नहीं, अब बैठिए। अब नहीं। …( व्यवधान)

माननीय अध्यक्ष : मैंने उसकी नोटिस ली है। बैठिए।

          It is okay.

… (Interruptions)