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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab Package Deal Properties (Disposal) Act, 1976

(1)For every district, the State Government shall, by notification in the Official Gazette, appoint a Chief Sales Commissioner, as many Sales Commissioners and Tehsildars (Sales) or Naib Tehsildars (Sales) as may be necessary for the purpose of performing the functions assigned to them by or under this Act.