Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 44 in The Orissa Dangerous Drugs Rules, 1965 44. To whom an appeal shall lie. - An appeal shall lie to the Commissioner from any order of a Collector under these rules.
