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[Cites 0, Cited by 0] [Section 466(1)] [Section 466] [Entire Act]

State of Gujarat - Subsection

Section 466(1)(e) in The Gujarat Provincial Municipal Corporations Act, 1949

(e)for the granting of gratuities, rewards or certificates to persons who have given notice of fires or who have rendered meritorious service to the fire brigade on the occasion of a fire;