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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(9)(c) in Uttaranchal Value Added Tax Act, 2005

(c)in case of turnover of sales in relation to works contract certain deductions as may be prescribed and subject to such conditions and restrictions as may be imposed;