Bombay High Court
The President, Mahila Mandal, Sinnar, ... vs Sunita Bansidhar Patole And Anr on 25 November, 2016
Author: A.A.Sayed
Bench: A.A. Sayed
upk 1 rpw-49-12
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE JURISDICTION
REVIEW PETITION NO.49 OF 2012
IN
WRIT PETITION NO.5755 OF 1995
Office Notes, Office
memorandum of Coram,
appearances, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
None for the Petitioner.
Mr.Rahan Sawant h/f Mr.A.G.Toraskar
for the Respondent No.3.
...
CORAM : A.A.SAYED, J DATED : 25 NOVEMBER 2016 P.C.:
. Place the Review Petition under the caption "for dismissal" on 30 November 2016.
(A.A. SAYED, J) ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 14:56:32 :::