Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 62(1)] [Section 62] [Entire Act] Union of India - Subsection Section 62(1)(b) in The Water (Prevention And Control Of Pollution) Act, 1974 (b)that circumstances exist which render it necessary in the public interest so to do,