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State of Uttar Pradesh - Section

Section 39 in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

39. Application of Workmen's Compensation Act and Rules.

- The provisions of the Workmen's Compensation Act, 1923, and of the Rules made thereunder, shall mutatis mutandis apply to every employee of a shop or commercial establishment.