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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(4)(a) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(a)appointment by either method of recruitment or an initial constitution of service in accordance with the rules made under the proviso to Article 309 of the Constitution of India: