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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1)(i) in Telangana State Electrical Licensing Regulations, 2018

(i)to investigate and examine any malpractice or breach of regulations by Electrical Contractors, Supervisors, Wiremen and suspend their licenses and Permits if necessary pending further disposal of cases by the Board.