Supreme Court - Daily Orders
Commissioner Of Police vs Pawan Singh on 13 September, 2022
Bench: Hemant Gupta, Sudhanshu Dhulia
ITEM NO.17 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C) No(s). 1980/2014
(Arising out of impugned final judgment and order dated 23-10-2013
in WP No. 5430/2013 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF POLICE Petitioner(s)
VERSUS
PAWAN SINGH Respondent(s)
(IA No. 1/2014 - EX-PARTE STAY)
WITH
SLP(C) No. 1985/2014 (XIV)
Date : 13-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. R. Balasubramanian, Sr. Adv.
Mr. Nalin Kohli, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Vinayak Sharma, Adv.
Ms. Sujatha Bagadhi, Adv.
Mr. Bijan Ghosh, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. Chitransh Sharma, Adv.
Mr. G.S. Makker, AOR
For Respondent(s) Mr. Yashpal Rangi, Adv.
Mr. Satish Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 20th September, 2022.
Signature Not Verified(SNEHA) Digitally signed by SNEHA Date: 2022.09.17 (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT 12:56:00 IST Reason: COURT MASTER (NSH)