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Supreme Court - Daily Orders

Commissioner Of Police vs Pawan Singh on 13 September, 2022

Bench: Hemant Gupta, Sudhanshu Dhulia

     ITEM NO.17                                    COURT NO.7                   SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal(C) No(s). 1980/2014

     (Arising out of impugned final judgment and order dated 23-10-2013
     in WP No. 5430/2013 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF POLICE                                              Petitioner(s)

                                                      VERSUS

     PAWAN SINGH                                                         Respondent(s)

     (IA No. 1/2014 - EX-PARTE STAY)

     WITH
     SLP(C) No. 1985/2014 (XIV)

     Date : 13-09-2022 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                  Mr.   K.M. Natraj, ASG
                                        Mr.   R. Balasubramanian, Sr. Adv.
                                        Mr.   Nalin Kohli, Adv.
                                        Mr.   Vatsal Joshi, Adv.
                                        Mr.   Vinayak Sharma, Adv.
                                        Ms.   Sujatha Bagadhi, Adv.
                                        Mr.   Bijan Ghosh, Adv.
                                        Mr.   Anuj Srinivas Udupa, Adv.
                                        Mr.   Nakul Chengappa K.K., Adv.
                                        Mr.   Chitransh Sharma, Adv.
                                        Mr.   G.S. Makker, AOR

     For Respondent(s)                  Mr. Yashpal Rangi, Adv.
                                        Mr. Satish Kumar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 20th September, 2022.

Signature Not Verified

(SNEHA) Digitally signed by SNEHA Date: 2022.09.17 (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT 12:56:00 IST Reason: COURT MASTER (NSH)