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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Irrigation Tanks (Improvement) Act, 1949

(2)Such appeal shall be made within ninety days from the date on which the order appealed against was served on the Government or the person concerned, as the case may be, or such further time as the Court may think fit to allow.