Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 150(2)] [Section 150] [Entire Act] Union of India - Subsection Section 150(2)(d) in The Customs Act, 1962 (d)next to the payment of the charges in respect of the goods sold due to the person having the custody of the goods,