Delhi High Court - Orders
Inspector (Gd) Ashutosh Ojha vs Union Of India And Ors on 16 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~84
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 390/2019
INSPECTOR (GD) ASHUTOSH OJHA ..... Petitioner
Through: Mr. Ankur Chhibber and Ms. Bhanu
Gupta, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Mr. Waize Ali Noor, Advocate.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 16.01.2019 CM APPL. 1840/2019 (Exemption)
1. Exemption allowed, subject to all just exceptions. W.P.(C) 390/2019
2. Notice. Mr. Kirtiman Singh learned counsel for the Respondents accepts notice.
3. Learned counsel for the Respondents seeks time for instructions.
4. List on 25th February 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 16, 2019 nk