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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(5)(a) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(a)An order of suspension made or deemed to have been made under these rules continues to remain in force until it is modified or revoked by the authority competent to do so.