Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 15 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3921 of 2021
Esteem Industries Inc. Versus State Of Chhattisgarh and others
15/11/2021 Dr. N.K. Shukla, Senior Advocate with Mr. Anumeh Shrivastava and Ms. Rasika
Soni, Advocates for the petitioner.
Mr. Chandresh Shrivastava, Deputy Advocate General for the State.
Mr. Yogendra Pandey, Advocate for respondent No.2 and 3.
List this case on 16-11-2021.
Sd/-
(Rajendra Chandra Singh Samant) Judge Aadil