Section 26 in The Mormugao Harbour Craft Rules, 1976
26. Prohibition of employment of convicted tindals, etc.
-If the tindal or any member of the crew of a licensed harbour craft is convicted for a breach of any of the provisions of these rules, the owner of the harbour craft shall, on being required so to do by the Deputy Conservator, remove such tindal or member of the crew from his employment.
