Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2) in The National Security Guard Rules, 1987

(2)The number of the members of the court making recommendation to mercy mentioned in this rule or any question relating thereto, may be entered in the proceedings.