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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(5)(c) in Transfer of Property Act, 1977

(c)where the ownership of the property has passed to the buyer, to bear any loss arising from the destruction, injury or decrease in value of the property not caused by the seller ;