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State of Madhya Pradesh - Section
Section 8 in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995
8. Other allowances and facilities.
- The President and Vice-President shall be paid other allowances mentioned against each in the column 3 of the following table :-Table| SI.No. | Category of member | Other allowances per month |
| (1) | (2) | (3) |
| 1 | President | 1. Honorarium Rs. 750/- |
| 2. Incidental/hospitality allowance Rs. 250/- | ||
| 2 | Vice-President | 1. Honorarium Rs. 500/- |
| 2. Incidental/hospitality allowance Rs. 150/- |