Delhi High Court - Orders
Harikesh Bahadur Singh Gautam vs Union Of India & Ors on 17 February, 2023
$~17.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5122/2015 and C.M. No. 9276/2015
HARIKESH BAHADUR SINGH GAUTAM ..... Petitioner
Through: Mr. Sanjai Kumar Pathak, Advocate
with Mr.Arvind Kumar Tripathi and
Ms. Shashi Pathak, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms. Bharathi Raju, Advocate with
Mr. Rohit Singh, Advocate for R-1.
Mr. Rajeev Sharma, Senior Advocate
with Ms. Radha Lakshmi and
Mr. Pranav Giri, Advocates for R-2 &
R-3.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 17.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
At the joint request of learned counsel for the parties, list on 10.08.2023.
GAURANG KANTH, J FEBRUARY 17, 2023 N3 Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:22.02.2023 13:05:56