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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(a) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(a)the point at which and the manner in which tax shall be paid as required under section 4, section 5 and section 6;