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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(e) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(e)a person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka and East African Countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar) Zambia, Malavi Zaire and Ethiopia with the intention to permanently settling in India: