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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Maharashtra - Subsection

Section 234(1)(a) in The Mumbai Municipal Corporation Act, 1888

(a)a drain be constructed of such size, materials and description, at such level and with such fall, as shall appear to the Commissioner to be necessary for the effectual drainage of such building;