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State of Haryana - Section

Section 28 in The Faridabad Complex Water-Supply Bye-laws

28. Separate communication pipe to every premises.

- Every house or premises supplied with water by the Chief Administrator shall have its own separate communication pipe. No communication pipe shall be used to supply water to more than one house or premises provided that in the case of a group or block, or houses or premises, the water charges of which are paid by one owner, the said owner may at his option have one communication pipe sufficient for such group or block.