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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Goa - Subsection

Section 127(1) in The Goa Co-operative Societies Act, 2001

(1)The Government may, for the whole or any part of the State and for any society or class of societies, make rules for the conduct and regulation of the business of such society or class of societies, and for carrying out the purposes of this Act.