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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(m) in Tamil Nadu Land Improvement Schemes Act, 1959

(m)"soil conservation" means proper land utilization according to its potentialities and includes prevention of soil-erosion, conservation of moisture, irrigation wherever possible and necessary drainage, rotational cropping, improved tillage and other agronomic practices necessary to achieve maximum production;