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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Jharkhand - Subsection

Section 6D(10) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(10)The Amin shall note the orders of the Assistant Consolidation Officer and Consolidation Officer passed under Section 10 in the register of land.The Assistant Consolidation Officer shall check cent percent of the entries to ensure that they have been correctly made.