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[Cites 0, Cited by 0] [Section 312B] [Entire Act]

Union of India - Subsection

Section 312B(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)The term of office of members of the Committee shall not exceed one year.[* * ***] [Omitted by L.S. Bn. (II) dated 9.5.1989, para 2930.]Committee of Privileges