Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(4) in The Rajasthan Police Act, 2007 (4)The Police Establishment Board shall follow such rules with regard to its meetings, quorum and transaction of business as may be made by the State Government.Chapter-V Functions, Duties and Responsibilities of Police Officers
