Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Suberam vs The State Of Uttar Pradesh on 1 December, 2017

Bench: J. Chelameswar, Sanjay Kishan Kaul

       ITEM NO.14                                    COURT NO.2                SECTION XI

                                          S U P R E M E C O U R T O F     I N D I A
                                                  RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30701/2017

       (Arising out of impugned final judgment and order dated 03-08-2016
       in WC No. 35619/2016 passed by the High Court Of Judicature At
       Allahabad)

       SUBERAM                                                                  Petitioner(s)

                                                            VERSUS

       THE STATE OF UTTAR PRADESH & ORS.                                        Respondent(s)

       ( IA No.118984/2017-CONDONATION OF DELAY IN FILING and IA
       No.118986/2017-EXEMPTION FROM FILING O.T. and IA
       No.118985/2017-CONDONATION OF DELAY IN REFILING and IA
       No.118987/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

       Date : 01-12-2017 This petition was called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


       For Petitioner(s)                        Mr. Avi Tandon,Adv.
                                                Mr. Aditya Shekhar,Adv.
                                                Mr. T. Mahipal, AOR

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

Delay condoned.

Issue notice.

(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.12.01 17:37:23 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA