Supreme Court - Daily Orders
Suberam vs The State Of Uttar Pradesh on 1 December, 2017
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.14 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30701/2017
(Arising out of impugned final judgment and order dated 03-08-2016
in WC No. 35619/2016 passed by the High Court Of Judicature At
Allahabad)
SUBERAM Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
( IA No.118984/2017-CONDONATION OF DELAY IN FILING and IA
No.118986/2017-EXEMPTION FROM FILING O.T. and IA
No.118985/2017-CONDONATION OF DELAY IN REFILING and IA
No.118987/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 01-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Avi Tandon,Adv.
Mr. Aditya Shekhar,Adv.
Mr. T. Mahipal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.12.01 17:37:23 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA