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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(q) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(q)the procedure and the manner to be followed for maintaining and circulating the data of arrivals and rates of agricultural produce standardwise brought into the market area for sale under clause (iv) of sub-section (3) of section 39;