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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(a) in The West Bengal Motor Vehicles Tax (Amendment) Act, 2012

(a)for the words ", not being a transport vehicle,", the words, figures and brackets ", not being a transport vehicle or motor cycle or motor cycle combination or motor car and omnibus (with seats up to 14)," shall be substituted;