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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(1)Every rule, regulation, bye-law or every provision in any agreement or a resolution corresponding to any of the Regulations herein contained and in force immediately before the commencement of these Regulations and applicable to the officer employee is hereby repealed.