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State of Odisha - Section

Section 21 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

21. Advance.

- The Block Development Officer may sanction advance from permanent advance Cash Book to meet petty contingent charges before drawing bills for the amount. Permanent advance Cash Book shall be maintained in Form No. VIII. The recoupment shall always be for the total expenditure from the last recoupment to-date so that the balance in hand after recoupment will always be the full amount of the permanent advance.