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State of Odisha - Section

Section 5 in The Orissa Animal Contagious Diseases Rules, 1957

5. Holding of animal markets, animal fairs, animals' exhibition or other concentration of animals in a specified area.

- When any area is declared to be infected with scheduled disease or diseases no animal or animals infected or suspected to be infected shall be taken to any animal market or fair or exhibition or any other concentration held in that area. Before an animal is allowed to enter a market, fair, exhibition or any other concentration, the owner shall take from the Veterinary Surgeon a certificate that his animal is not affected or infected with the diseases or has been immunised against the disease or diseases by irvoculation.