Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 160 in Nagaland Excise Rules 160. Restriction on import. - Charas may be imported only by a licensed retail vendor thereof from excise warehouse in other States, as may be decided by the Excise Commissioner.
