Supreme Court - Daily Orders
Parvez Nazir Hussein Jafri vs Commissioner Of I.T.. on 7 April, 2014
vITEM NO.42 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5931/2014
(From the judgement and order dated 31/01/2014 in WP No.1808/2011
of The HIGH COURT OF BOMBAY AT AURANGABAD)
PARVEZ NAZIR HUSSEIN JAFRI Petitioner(s)
VERSUS
COMMISSIONER OF I.T.& ORS. Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned
Judgment and prayer for interim relief)
Date: 07/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. M.A. Kulkarni, Adv.
Mr.Shashibhusan P.Adgaonkar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Usha Bhardwaj) [Sneh Bala Mehra] A.R.-cum-P.S.) Assistant Registrar