Supreme Court - Daily Orders
M/S Sunworld Residency Pvt. Ltd vs Raman Iyer on 11 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.55 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6458-6459/2023
(Arising out of impugned final judgment and order dated 25-01-2023
in WC No. 27039/2022 09-02-2023 in CMMA No. 6/2023 passed by the
High Court Of Judicature At Allahabad)
M/S SUNWORLD RESIDENCY PVT. LTD Petitioner(s)
VERSUS
RAMAN IYER & ORS. Respondent(s)
Date : 11-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Sumit Sinha, AOR
For Respondent(s) Mr. Gaurav Kejriwal, AOR
Ms. Geetika Panwar, Adv.
Mr. Arjun Aggarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request made by the learned counsel appearing for the respondents, list the matters on 25th September, 2023.
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Deepak Singh
Date: 2023.09.11
19:18:37 IST
Reason: