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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(i) in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

(i)where there is any plant disease, pest, parasite or noxious weed on such land, water or premises;