Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(29)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(29)(a) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

(a)the report of the inquiry prepared by it under sub-regulation (28);