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State of Gujarat - Section

Section 16 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

16. Vacant Seats.

- After the completion of the admission process and exhaustion of merit list of the eligible candidates as per admission rules, if government seats and management seats remain vacant or vacancy arise due to any circumstances, such vacant seats shall be filled up from candidates who were applied to the Admission Committee and qualify as per NEET PG criteria but not included in the merit list of the committee because of not fulfilling the other criteria of Admission Rules. After completion of that process, if any seats are still remain vacant, such vacant seats shall be displayed on the official website and on the notice board of the office of the Admission Committee and the same shall be intimated to the colleges or institutions wherein the seats are vacant and the institution shall filled up the seats as per the criteria laid down by the Government of India, Medical Council of India, New Delhi, Dental Council of India, New Delhi. ¡