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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(b)The Category A Seats shall be 80% of sanctioned intake of seats in B. Arch/B.Planning courses in Un-Aided Non-Minority and Minority Professional Institutions, which shall be filled with eligible candidates on the basis of Rank obtained at PACET/PACET-AC as the case may be, following the procedure laid down in Rule 6 (ii) and Rules of Reservation laid down in Rule 7.