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Rajasthan High Court - Jodhpur

M/S.I.R.D.C.C.S. Stall & Trolley ... vs Union Of India & Ors on 26 July, 2017

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 7866 / 2017
M/s. I.R.D.C.C.S. Stall and Trolley Vendor, Jaisalmer Through Its
General Secretary Ashutosh Dadhich S/o Rajendra Prasad
Dadhich, Aged About 36 Years, By Caste Dadhich, Resident of 2-
Dha-21, Madhuban Housing Board, Basani, Jodhpur (Raj.)
                                                         ----Petitioner
                                Versus
1.   Union of Indian Through the Secretary to the Government of
     India, Ministry of Railways, New Delhi.
2.   Divisional Railway Manager, North-West Railway, Jodhpur
3.   Senior Divisional Commercial Manager, North-West Railway,
     Jodhpur
                                                     ----Respondents
_____________________________________________________
For Petitioner(s)   : Mr. Harish Purohit
For Respondent(s) : Mr. Kamal Dave
_____________________________________________________
            HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order 26/07/2017 The application (APPLW No.3813/2017) preferred on behalf of the petitioner with a prayer for withdrawing the instant writ petition with the liberty to file writ petition before the Hon'ble Supreme Court is considered and allowed.

Hence, this writ petition is dismissed as withdrawn. The petitioner will be at liberty to avail any other remedy available to it under the law.

Stay petition also stands dismissed.

(VIJAY BISHNOI)J. Abhishek Kumar S.No.279