Rajasthan High Court - Jodhpur
M/S.I.R.D.C.C.S. Stall & Trolley ... vs Union Of India & Ors on 26 July, 2017
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7866 / 2017
M/s. I.R.D.C.C.S. Stall and Trolley Vendor, Jaisalmer Through Its
General Secretary Ashutosh Dadhich S/o Rajendra Prasad
Dadhich, Aged About 36 Years, By Caste Dadhich, Resident of 2-
Dha-21, Madhuban Housing Board, Basani, Jodhpur (Raj.)
----Petitioner
Versus
1. Union of Indian Through the Secretary to the Government of
India, Ministry of Railways, New Delhi.
2. Divisional Railway Manager, North-West Railway, Jodhpur
3. Senior Divisional Commercial Manager, North-West Railway,
Jodhpur
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Harish Purohit
For Respondent(s) : Mr. Kamal Dave
_____________________________________________________
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 26/07/2017 The application (APPLW No.3813/2017) preferred on behalf of the petitioner with a prayer for withdrawing the instant writ petition with the liberty to file writ petition before the Hon'ble Supreme Court is considered and allowed.
Hence, this writ petition is dismissed as withdrawn. The petitioner will be at liberty to avail any other remedy available to it under the law.
Stay petition also stands dismissed.
(VIJAY BISHNOI)J. Abhishek Kumar S.No.279