Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(3) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015 (3)The scope of audit or inspection may be modified by the Authority as may be specified by it from time to time.
