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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3)(a) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(a)for being proclaimed, by beat of drum, in the village or villages where the lands and properties are situated;